In Judgment Text:
- by the
Joint Registrar ,Co-operative Societies ,Patiala upholding the order dated 10.11.2010 (Annexure P1
In Judgment Text:
- by respondent No. 1-the
Joint Registrar ,Co-operative Societies ,Patiala . -
Respondent No. 1-the
Joint Registrar ,Co-operative Societies ,Patiala , while hearing the election petition - the
Joint Registrar ,Co-operative Societies ,Patiala , challenging the order dated March 6, 2000 - the fresh election and obtained stay from the
Joint Registrar ,Co-operative Societies ,Patiala , which
In Judgment Text:
- dismissed by the
Joint Registrar ,Co-operative Societies ,Patiala on 18-5-98. Copy of the same
J
J
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