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Judge, Family Court, Varanasi (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Mahesh Chandra Tripathi , J

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In Judgment Text:

  1. By the order impugned dated 12.7.2018, the Principal Judge, Family Court, Varanasi has rejected the aforesaid
  2. the application in question and while rejecting the said application the Principal Judge, Family Court, Varanasi
  3. a categorical finding of fact has been recorded by the Principal Judge, Family Court, Varanasi in the impugned
  4. Family Court, Varanasi, whereby he has rejected the application (80C) filed in Marriage Petition No.221

2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Manoj Misra , J


3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. K. Roy, R. K. Mahajan , JJ

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In Judgment Text:

  1. 4-1997 passed by Shri B.D.S. Srivastava, Judge, Family Court, Varanasi by which the Judge, Family Court
  2. 6. The Judge, Family Court, Varanasi framed
  3. Varanasi had decided two cases :- (i

4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Binod Kumar Roy, R. K. Mahajan , JJ

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In Judgment Text:

  1. 4-1997 passed by Shri B.D.S. Srivastava, Judge, Family Court, Varanasi by which the Judge, Family Court
  2. 6. The Judge, Family Court, Varanasi framed the following issues
  3. Varanasi had decided two cases :- (i



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