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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Allahabad High Court Hon'ble Judge(s): Rajeev Misra , J Full Judgment View Instance In Judgment Text: of 2016 (Jyoti Prakash Pandey Vs. Ashutosh Dwivedi and another), under Section 138 of N.I. Act, P Previous Page Go of Next