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KIDANGOOR GRAMA PANCHAYAT (Parties) P

1. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Alexander Thomas , J

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In Judgment Text:

  1. appearing for the petitioner and Sri.T.R.Harikumar, learned Standing Counsel for the Kidangoor Grama
  2. Panchayat appearing for respondents. 3

2. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Hrishikesh Roy , C.J. AND A. K. Jayasankaran Nambiar , J

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In Judgment Text:

  1. Grama Panchayat and its Secretary, who were the respondents in W.P.(C) No.11643 of 2016
  2. 1.A. K. JAYASANKARAN NAMBIAR J. :-The Kidangoor



 J
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