In Act And Section:
- egn.30(1) of
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations (1980)
In Judgment Text:
- in the erstwhile
Kalahandi Anchalika Gramya Bank , Sagada Branch, Kalahandi on 23.11.1981. During his service career - of violation of provisions under Regulation 19, 22(2), 30(1) of
Kalahandi Anchalika Gramya Bank (Staff) Service -
1. Under Regulation 30(2) of
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations, 1980 Anchalika Gramya Bank (Staff) Service Regulations, 1980.
In Headnote:
- Banks Act (21 of 1976) , S.30—
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations (1980) , Regn
In Acts:
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations (1980)
In Act And Section:
- egn.30(1) of
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations (1980)
In Judgment Text:
- is that petitioner joined as a Branch Manager in the erstwhile
Kalahandi Anchalika Gramya Bank , Sagada Branch - 2), 30(1) of
Kalahandi Anchalika Gramya Bank (Staff) Service Regulation, 1980 (in short 'KAGB Regulation -
1. Under Regulation 30(2) of
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations, 1980 - 19, 22(2), 30(1) of
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations, 1980.
In Headnote:
- Banks Act (21 of 1976) , S.30—
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations (1980) , Regn
In Acts:
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations (1980)
J
J
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