In Judgment Text:
- of the management of Jogidih Colliery of M/s. BCCL in superannuating Sri
Kali Singh , Attendance Clerk w.e.f. 30 - in superannuating Sri
Kali Singh , Attendance Clerk w.e.f. 30.06.2006 is not legal and justified, hence the workman
In Judgment Text:
- Singh, Somai @ Samai Mandi and
Kali Singh (appellants in Criminal Appeal No.380 of 2016) for the offence - Kanta Singh,
Kali Singh and Chabi Singh and others were present there. Thoba Singh was the 'morol - Nura Singh, Rabin Singh, Laxmikanta Singh, Chabi Singh and
Kali Singh as the accused persons in Court - Rabin Singh, Chabi Singh,
Kali Singh , Chandmani Singh, Bhaku Singh and others. After the meeting
In Judgment Text:
- and
Kali Singh as the accused persons in Court. He also stated Joyanti Singh, Thoba Singh, Ganesh Singh - Singh, Nura Singh, Somai Mandi,
Kali Singh , Chabi Singh, Laxmi Singh, Joyanti Singh were present - Mani, Nura Singh, Rabin Singh, Chabi Singh,
Kali Singh , Chandmani Singh, Bhaku Singh and others. After - of the river. Sombari requested accused
Kali Singh to give water whereupon the latter urinated on her face
J
J
Prev Next
