In Judgment Text:
- 1.ORDER :-Appellants
Kaushlendra Prasad Singh - acquaintance. It has further been disclosed that he (
Kaushlendra Prasad Singh ) got information regarding -
Kaushlendra Prasad Singh had disclosed that he is under urgent need of Rs.2,00,000/- and further, as he knew - amount. Because of the fact that he was carrying good repo with the parents of
Kaushlendra Prasad Singh
In Judgment Text:
-
JUDGMENT :-Appellants
Kaushlendra Prasad Singh and Lakshman Prasad Singh have been found - groom, whereupon he requested
Kaushlendra Prasad Singh to help in getting the marriage of his daughter settled - in the background of long standing acquaintance. It has further been disclosed that he (
Kaushlendra Prasad Singh - that on 26.01.2007,
Kaushlendra Prasad Singh , Lakshman Prasad Singh, Munna Prasad Singh sons of Prabhakar
J
J
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