In Judgment Text:
- that many cases in past have been registered against petitioner
Krishan Gopal Saini and he is not entitled - General cannot be accepted as registration of some cases in the past against petitioner
Krishan Gopal - Singh and HC Sunil Kumar as witnesses in the proceedings. The persons disclosed their names as
Krishan Gopal Saini and Jaswinder Singh (petitioners herein). In presence of the aforesaid witnesses, the thrown
In Judgment Text:
- @ SLP (C) No. 4/2016 Renumbered as C.A. 1878/2016 ONGC v
Krishan Gopal and Ors
In Judgment Text:
-
2.
Krishan Gopal , the petitioner herein (hereinafter referred to as "the tenant") is the tenant
J
J
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