Labour Court, Jalandhar

Hon'ble Judge(s): Rajiv Narain Raina , J

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In Judgment Text:

by the Presiding Officer, Industrial Tribunal- cum-Labour Court, Jalandhar dated 20.04.2009 has been challenged
in the first reference of 2000. The Labour Court, Jalandhar held that termination of services of the workman

Hon'ble Judge(s): Ranjit Singh , J

Hon'ble Judge(s): M. M. Kumar, Ms. Ritu Bahri , JJ

Hon'ble Judge(s): K. Kannan , J

Hon'ble Judge(s): Augustine George Masih , J

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In Judgment Text:

is to the award dated 18.12.1992 (Annexure P-1) passed by the Labour Court, Jalandhar, whereby the reference has
petition is allowed and the impugned award dated 18.12.1992 (Annexure P-1) passed by the Labour Court
Jalandhar, is set aside. Petition allowed. Allowed

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