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Labour Court, Kozhikode (Parties) P

1. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ar. Lakshmanan, D. Sreedevi , JJ

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In Judgment Text:

  1. the Original Petition challenging Exhibit P-2 award passed by the Labour Court, Kozhikode in I. D. 7

2. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Om Prakash C J , C.J. AND J. B. Koshy , J


3. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): G. Balagangadharan Nair , J

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In Judgment Text:

  1. Disputes Act before the 1st respondent, the Labour Court, Kozhikode claiming the payment of certain amounts

4. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): K. Sukumaran , J

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In Judgment Text:

  1. to quash two orders passed by the first respondent-Labour Court, Kozhikode in relation to an industrial

5. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Chandrasekhara Menon , J

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In Judgment Text:

  1. for adjudication by the Government. The Labour Court, Kozhikode, before which the matter came up for adjudication
  2. respondents being the Labour Court, Kozhikode and the State of Kerala. In a counter-affidavit filed on behalf
  3. of Kerala State, challenges in this petition the legality and validity of the Award of the Labour Court
  4. Kozhikode in Industrial Dispute No. 12 of 1976 before that court. The dispute which was between



 J
 J


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