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Laxman Hari Tambe (Parties) P

1. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. H. Marlapalle , J

View Instance

In Judgment Text:

  1. stated that the suit land belonged to Shri Laxman Hari Tambe, resident of Satara City and it was under
  2. Laxman Hari Tambe and the tenant was in continuous possession and cultivation of the suit land
  3. 12 extracts,it is seen that the name of present Respondent Laxman Hari Tambe appears in "kul and khand" column



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