In Judgment Text:
- used as toothpaste. It carries on business in the name and style of '
Laxmi Gudakhu Factory ' and sells - for the plaintiff/appellant, was not the partner of the plaintiff firm,
Laxmi Gudakhu Factory . In their second reply - on its business in the name of '
Laxmi Gudakhu Factory ' and is selling its product 'Godakhu'
J
J
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