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MUHAMMAD ISHAQ (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Thom , C.J. AND Bajpai, Mohammad Ismail , JJ


2. Judgment 
Lahore High Court

Hon'ble Judge(s) Hon'ble Judge(s): Jai Lal , J


3. Judgment 
Lahore High Court

Hon'ble Judge(s) Hon'ble Judge(s): Bhide , J


4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): King , J

View Instance

In Judgment Text:

  1. out of a suit by the Municipal Board of Cawnpore against one Muhammad Ishaq for the recovery

5. Judgment 
Lahore High Court

Hon'ble Judge(s) Hon'ble Judge(s): Zafar Ali, Jai Lal , JJ

View Instance

In Judgment Text:

  1. Muhammad Ishaq, Muhammad Ibrahim and Muhammad Sadiq, after having obtained the consent in writing
  2. but in the grounds of appeal only Haji Muhammad Ishaq is mentioned as the appellant and the power of attorney
  3. in favour of Mr. Sardha am who presented this appeal is signed only by Muhammad Ishaq and Muhammad Ibrahim



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