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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Supreme Court Of India Hon'ble Judge(s): M. M. Dutt, S. Natarajan , JJ Full Judgment View Instance In Judgment Text: dismissing the writ petition filed by three detenus including one Madan Lal Anand, the husband to as the 'COFEPOSA Act'. So far as the detenu Madan Lal Anand is concerned, the order of detention was passed including the detenu Madan Lal Anand. Although the said Naresh Chadha and Krishan Lal Chawla are stated 12. The detenu Madan Lal Anand was arrested on 21 2. Judgment Supreme Court Of India Hon'ble Judge(s): M. M. Dutt, S. Natarajan , JJ Full Judgment View Instance In Judgment Text: dismissing the writ petition filed by three detenus including one Madan Lal Anand, the husband to as the 'COFEPOSA Act'. So far as the detenu Madan Lal Anand is concerned, the order of detention was passed 'with the detenu Madan Lal Anand. Although the said Naresh Chadha and Krishan Lal Chawla are stated 12. The detenu Madan Lal Anand was arrested on 21 3. Judgment Delhi High Court Hon'ble Judge(s): T. V. R. Tatachari , J Full Judgment View Instance In Judgment Text: ORDER - This writ petition has been filed by Madan Lal Anand praying that an order (Annexure K Previous Page Go of 1 Next