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Maharashtra State Veterinary Council, Nagpur (Parties) P

1. Judgment 
Bombay High Court ( Nagpur Bench )

Hon'ble Judge(s) Hon'ble Judge(s): S. A. Bobde, P. D. Kode , JJ

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In Judgment Text:

  1. . A. Bobde, J. :- The petitionerMaharashtra State Veterinary
  2. Council, Nagpur has challenged appointments of Live Stock Supervisors made by respondents-Zilla Parishads



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