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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Madras High Court Hon'ble Judge(s): Leach , C.J. AND Lakshmana Rao , J Full Judgment View Instance In Judgment Text: together. In C. R. P. No. 1696 of 1939 the Court has to decide whether the Malabar District Board, Calicut 2. Judgment  Madras High Court Hon'ble Judge(s): Kunhi Raman , J Full Judgment Previous Page Go of Next