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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Calcutta High Court Hon'ble Judge(s): Nadira Patherya, Indrajit Chatterjee , JJ Full Judgment View Instance In Judgment Text: SCC (Cri) 2034 : (AIR 2004 SC 3794). The Petitioner Mani Prasad Singh, Munna Singh the complainant 2. Judgment  Patna High Court Hon'ble Judge(s): Shambhu Prasad Singh, Hari Lal Agrawal, B. P. Sinha , JJJ Full Judgment 3. Judgment  Patna High Court Hon'ble Judge(s): Shambhu Prasad Singh, Hari Lal Agrawal, Birendra Prasad Sinha , JJJ Full Judgment Previous Page Go of Next
2. Judgment  Patna High Court Hon'ble Judge(s): Shambhu Prasad Singh, Hari Lal Agrawal, B. P. Sinha , JJJ
3. Judgment  Patna High Court Hon'ble Judge(s): Shambhu Prasad Singh, Hari Lal Agrawal, Birendra Prasad Sinha , JJJ