In Judgment Text:
- 1.ORDER :-Applicant-
Maninder Singh has filed -
6.1. One-Mohan Lal was on the wheel, whereas,
Maninder Singh -applicant was on the front seat and Pradeep Kumar Yadav was on the back seat. During search
In Judgment Text:
- of regular bail filed by petitioner
Maninder Singh alias Mavi, an accused in FIR No.34 dated 02 - and recorded statement of complainant, on the basis of which formal FIR was recorded and accused
Maninder Singh
In Judgment Text:
- appeals seeking regular bail have been filed by
Maninder Singh alias Mani (A-3), Ranjit Singh alias Jitu -
A-3 (
Maninder Singh alias Mani) (Challan dated 20.10.2020) -
9.
Maninder Singh alias Mani (A-3) is a close associate of his brother Bikram Singh alias Bikramjit
J
J
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