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Manish Prasad (Parties) P

1. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Yogesh Khanna , J


2. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): Sanjay Kishan Kaul, Krishna Murari , JJ

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In Judgment Text:

  1. by the petitioner-wife for transfer of C.S.(MAT) Case No.31 of 2018 titled Sri Manish Prasad Singh v. Smt
  2. titled Sri Manish Prasad Singh v. Smt.Diksha Pandey from the court of Civil Judge (Senior Division

3. Judgment 
Rajasthan High Court

Hon'ble Judge(s) Hon'ble Judge(s): Manoj Kumar Garg , J

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In Judgment Text:

  1. bail application filed under Sec.439 Cr.P.C. is allowed and it is directed that petitioner Manish
  2. Prasad S/o Shri Premchand Prasad shall be released on bail in connection with CR No. 30/2018 of Police



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