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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Karnataka High Court Hon'ble Judge(s): N. S. Veerabhadraiah , J Full Judgment View Instance In Judgment Text: SCB/Chennai dated 5-1-1998. The FIR is that the accused Motisham Mohammed Ismail obtained Passport No. 337828 from Previous Page Go of Next