In Judgment Text:
- that the petitioner -
Mukesh Garg wanted to speak with her about getting her some employment. She was at that time - that there were four boys - Rinku, Babloo,
Mukesh Garg and the fourth person whose name she did not know - It is alleged that Rinku and the petitioner -
Mukesh Garg were holding a revolver and the petitioner inserted - Based on her statement under Section 164 Cr. P.C., petitioner -
Mukesh Garg was arrested on 30
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