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Municipal Council, Samana (Parties) P

1. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Augustine George Masih , J

View Instance

In Judgment Text:

  1. in C. W. P. No. 1362 of 2006 titled as Municipal Council, Samana v. Presiding Officer, Labour Court
  2. hereby, rejected. The judgment relied upon by counsel for the petitioner i.e. Municipal Council, Samana



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