In Judgment Text:
- the petitioners' Counsel, I am of opinion that the fine imposed on
Nasrullah Beg and Ghaffar Beg should - At a distance of about 150 yards from the Octroi barrier,
Nasrullah Beg and Ghaffar Beg are alleged to have re - for paying terminal tax. The offence having become a fait accompli, the alleged assault of
Nasrullah Beg - interference with that finding of fact. His petition stands rejected.
Nasrullah Beg and Ghaffar Beg may
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