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NAVENDU BABBAR (Parties) P

1. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Anup Jairam Bhambhani , J

View Instance

In Judgment Text:

  1. and represented that his employer Navendu Babbar (the applicant) wishes to purchase an apartment, which however he
  2. Manager of the bank) and Navendu Babbar/applicant (sole proprietor of M/s Harshit Enterprises



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