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NCC INFRASTRUCTURE HOLDINGS LIMITED (Parties) P

1. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Prateek Jalan , J


2. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Prateek Jalan , J


3. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajiv Shakdher , J

View Instance

In Judgment Text:

  1. Ventures Pvt. Ltd. would be referred to as 'TAQA'; and the Defendant, that is, NCC Infrastructure Holdings
  2. Limited would be referred to as 'NCCL'.

4. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajiv Shakdher , J

View Instance

In Judgment Text:

  1. Pvt. Ltd. would be referred to as 'TAQA'; and the Defendant, that is, NCC Infrastructure Holdings
  2. Limited would be referred to as 'NCCL'.



 J
 J


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