In Judgment Text:
Palika ,Sawai Madhopur from interfering in the appellant's possession over the suit land and also- referred to as the "suit land"). The suit is filed for permanent injunction restraining the respondent(defendant)-
Nagar
In Judgment Text:
- Mantown which is presently known as
Nagar Palika ,Sawai Madhopur . The appellant with an intention to grab
J
J
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