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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Delhi High Court Hon'ble Judge(s): Satish Chandra Sharma , C.J. AND Subramonium Prasad , J Full Judgment 2. Judgment  Delhi High Court Hon'ble Judge(s): Satish Chandra Sharma , C.J. AND Subramonium Prasad , J Full Judgment 3. Judgment  Supreme Court Of India Hon'ble Judge(s): AND Aftab Alam, Tirath S. Thakur , JJ Full Judgment View Instance In Judgment Text: 10. The father, Neeraj Bhasin will be free 4. Judgment  Supreme Court Of India Hon'ble Judge(s): AND Aftab Alam, Tirath S. Thakur , JJ Full Judgment View Instance In Judgment Text: 10. The father, Neeraj Bhasin will be free 5. Judgment  Delhi High Court Hon'ble Judge(s): AND Shiv Narayan Dhingra , J Full Judgment Previous Page Go of Next
1. Judgment  Delhi High Court Hon'ble Judge(s): Satish Chandra Sharma , C.J. AND Subramonium Prasad , J
2. Judgment  Delhi High Court Hon'ble Judge(s): Satish Chandra Sharma , C.J. AND Subramonium Prasad , J