In Judgment Text:
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Mosely, J. -The appellant
Nga Khant , aged 32, an ex-constable, was sentenced to death under S - arrested some five years later in 1935. The story for the prosecution was this. The accused
Nga Khant , had - to the pwe, and Ma E Kyi's own account is that she was to go off again with her husband
Nga Khant by pre
J
J
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