In Judgment Text:
- and from this marriage two sons, namely,
Pirthi Singh and Kalu Singh were born. After death of Ganesha
In Judgment Text:
- with Daulatia and from this marriage two sons, namely,
Pirthi Singh and Kalu Singh were born. After death
In Judgment Text:
- 000/-. On 04-06-1970 the same land was agreed to be sold by him to the mortgagee
Pirthi Singh vide agreement - 2. Resultantly both the appeals filed by
Pirthi Singh (since - of 1986) and Satish Kumar (since deceased) through LRs & others v.
Pirthi Singh (since deceased
J
J
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