In Judgment Text:
- is that the said Natesa Achari was married to the first plaintiff/deceased first appellant
Padmavathy Ammal - of the respondents is that, the said Natesa Achari, before marrying the said
Padmavathy Ammal in the year 1954, he - to
Padmavathy Ammal and he died on 05.07.1994, leaving behind his wife Kamatchi Ammal, his two sons through - Kamatchi Ammal namely Munusamy and Dilli, and his five children through the second wife
Padmavathy Ammal
J
J
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