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Pramod Kumar Agrawal (Parties) P

1. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): Dinesh Maheshwari, Aniruddha Bose , JJ


2. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): Dinesh Maheshwari, Aniruddha Bose , JJ


3. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): Dinesh Maheshwari, Aniruddha Bose , JJ


4. Judgment 
Orissa High Court

Hon'ble Judge(s) Hon'ble Judge(s): D. P. Choudhury , J

View Instance

In Judgment Text:

  1. for Sri B.K. Joshi files a Vakalatnama on behalf of O.P. Pramod Kumar Agrawal. V. nama is accepted. He
  2. is directed to pay the claim amount of this case immediately. D.W. not yet executed. O.P. Pramod Kumar Agrawal
  3. "25.3.91 P.R. received against Pramod Kumar
  4. Agrawal. Cog. U/s.21(4), 25(2), 26(2) and (6) M and W Act is taken. Issue summon to the accused to appear

5. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Aparesh Kumar Singh , J




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