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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Allahabad High Court Hon'ble Judge(s): Vivek Kumar Birla , J Full Judgment View Instance In Judgment Text: to the Principal Judge, Family Court, Mathura to decide Marriage Petition No. 323 of 2017 (Love Kumar Singh vs Previous Page Go of Next