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Principal Judge Family Court Varanasi (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Mahesh Chandra Tripathi , J

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In Judgment Text:

  1. By the order impugned dated 12.7.2018, the Principal Judge, Family Court, Varanasi has rejected the aforesaid
  2. the application in question and while rejecting the said application the Principal Judge, Family Court, Varanasi
  3. a categorical finding of fact has been recorded by the Principal Judge, Family Court, Varanasi in the impugned
  4. Family Court, Varanasi, whereby he has rejected the application (80C) filed in Marriage Petition No.221

2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Manoj Misra , J




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