Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

Pushpendra Singh, (Parties) P

1. Judgment 
Madhya Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vivek Agarwal , J


2. Judgment 
Madhya Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vivek Agarwal , J


3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajeev Misra , J

View Instance

In Judgment Text:

  1. (State Vs. Pushpendra Singh), Police Station- Ghoorpur, District Prayagraj as well as judgement and order
  2. of 2021 (Pushpendra Singh Vs. State) whereby aforesaid criminal revision arising out of order dated 19
  3. 1963, which came to be registered as Complaint Case No. 1658 of 2020 (State Vs. Pushpendra Singh
  4. Judge, Allahabad. Same was registered as Criminal Revision No. 11 of 2021 (Pushpendra Singh Vs. State

4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Saral Srivastava , J


5. Judgment 
Madhya Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. A. Dharmadhikari , J




 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved