In Judgment Text:
- of this Court. Mr. L.R. Gupta has three children- two sons and a daughter, namely Mr.
Rajiv Gupta , Mr. Sanjay - Gupta and Ms. Sumangli Gupta @ Sumangli Jain. The present suit was filed by Mr.
Rajiv Gupta against Shri - 1993, as per which the Plaintiff - Mr.
Rajiv Gupta was given three properties along with Rs.3.75 crores - and exchanged with Mr.
Rajiv Gupta . In view
In Judgment Text:
- There are six defendants in the suit. Defendant No.1/Mr.
Rajiv Gupta is the original owner of the suit property - suit Mr.
Rajiv Gupta and who is the defendant No.1 in the present suit. The suit was rejected under
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