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Raja Bajrang Bahadur Singh (Parties) P

1. Judgment 
Oudh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Thomas , C.J. AND Ghulam Hasan , J


2. Judgment 
Oudh High Court

Hon'ble Judge(s) Hon'ble Judge(s): AND Bennett, Agarwal , JJ

View Instance

In Judgment Text:

  1. of review under O. 47. The application in execution was filed by Raja Bajrang Bahadur Singh Taluqdar
  2. represented by his sons, Raja Bajrang Bahadur Singh and Bhaiya Dhuj Singh. The plaintiff was awarded costs
  3. Bajrang Bahadur Singh. Secondly, he objected that as he had been made a party in the appellate Court
  4. half of the decree for costs had been satisfied by payment to Bhaiya Dhuj Singh, the brother of the applicant, Raja



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