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Raja Ran Bahadur Singh (Parties) P

1. Judgment 
Privy Council

Hon'ble Judge(s) Hon'ble Judge(s): Lord Shaw, Lord Blanesburgh, Ameer Ali, Sir Lawrence Jenkins, Lord Salvesen , JJJ

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In Judgment Text:

  1. named :- "Raja Ran Bahadur Singh, son
  2. Raja Ran Bahadur Singh was part owner of the sacred range
  3. of both the Raja Ran Bahadur Singh and another Raja, the Raja of Nowagarh, between whom another suit
  4. The Raja Ran Bahadur Singh himself, although a nominal respondent in the appeal, was not represented before

2. Judgment 
Patna High Court

Hon'ble Judge(s) Hon'ble Judge(s): Dawson-miller , C.J. AND Mullick , J




 J
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