In Judgment Text:
- Colleges have enrolled with
Rajasthan State Veterinary Council are now practicing doctors in State - The
Rajasthan State Veterinary Council was also asked to delete the names of the doctors from their Register - The Veterinary Council of India by letter dated 29th March, 2011 intimated the
Rajasthan State Veterinary Council - informed the Registrar,
Rajasthan State Veterinary Council that though the Council had recommended
In Judgment Text:
- Colleges have enrolled with
Rajasthan State Veterinary Council are now practicing doctors in State - about the decision of Central Government. The
Rajasthan State Veterinary Council was also asked - Council of India by letter dated 29th March, 2011 intimated the
Rajasthan State Veterinary Council - informed the Registrar,
Rajasthan State Veterinary Council that though the Council had recommended
In Judgment Text:
- a communication to the Registrar,
Rajasthan State Veterinary Council to delete the names of such practitioners - to the
Rajasthan State Veterinary Council requesting once again to delete the names of all the practitioners -
Rajasthan State Veterinary Council and Ors.". It is averred in the petition that the petitioners have passed - Rajasthan Agricultural University, Bikaner. Respondents No.1 and 2,
Rajasthan State Veterinary Council
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