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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Allahabad High Court Hon'ble Judge(s): Mrs. Sangeeta Chandra , J Full Judgment View Instance In Judgment Text: by the Prescribed Authority / Additional Civil Judge (Senior Division), Agra in P.A. Case No. 51 of 2017 (Sri Rajeev Bansal Vs. Subhash Chandra Gupta). 2. Judgment Delhi High Court Hon'ble Judge(s): Rajiv Sahai Endlaw , J Full Judgment Previous Page Go of 1 Next