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Ram Bahadur Singh, (Parties) P

1. Judgment 
Madhya Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. A. Dharmadhikari , J


2. Judgment 
Patna High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ahsanuddin Amanullah , J


3. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Pramath Patnaik , J

View Instance

In Judgment Text:

  1. It has been inter alia, submitted in the counter-affidavit, that one Constable C/140, Ram Bahadur Singh
  2. 140, Ram Bahadur Singh is not available at Gumla area. Thereafter, the Deputy Superintendent of Police
  3. 140, Ram Bahadur Singh and Sri Dinesh Kumar, Police Inspector, CID, was made the conducting Officer
  4. The said departmental proceeding was conducted accordingly and C/140, Ram Bahadur Singh was granted

4. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): H. C. Mishra , J


5. Judgment 
Patna High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. N. Hussain , J




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