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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Patna High Court Hon'ble Judge(s): Rakesh Kumar, Arvind Srivastava , JJ Full Judgment 2. Judgment Patna High Court Hon'ble Judge(s): Shivaji Pandey , J Full Judgment 3. Judgment Patna High Court Hon'ble Judge(s): Ajay Kumar Tripathi, Nilu Agrawal , JJ Full Judgment 4. Judgment Jharkhand High Court Hon'ble Judge(s): Anubha Rawat Choudhary , J Full Judgment 5. Judgment Patna High Court Hon'ble Judge(s): Rajendra Menon, C. J., Anil Kumar Upadhyay , JJ Full Judgment View Instance In Judgment Text: Appellant No. 1 Ram Briksh Ram @ Bakhori is sentenced to undergo life imprisonment for having committed all the other appellants, (the co-accused) emerged from the hidden spot and appellant no.1 Ram Briksh and thereafter Ram Briksh Ram @ Bakhori dealt with a blow of farsa on the neck of the deceased, he fell down of the prosecution is accepted it is only appellant no. 1 Ram Briksh Ram @ Bakhori in Cr. Appeal No. 218 of 1990 who Previous Page Go of 5 Next