In Judgment Text:
- Mirzapur in Sessions Trial No. 7 of 1981 (State v.
Ram Naresh Gupta and others), whereby accused - appellants
Ram Naresh Gupta, Basdeo Gupta, Ram Nath Gupta and Madan Gupta have been convicted for the offence -
Ram Naresh Gupta, Basdeo Gupta and Madan Gupta have already - Station Kon, District Mirzapur against accused persons, namely,
Ram Naresh Gupta, Basdeo Gupta, Ram Nath
In Judgment Text:
- Mirzapur in Sessions Trial No. 7 of 1981 (State v.
Ram Naresh Gupta and others), whereby accused - appellants
Ram Naresh Gupta, Basdeo Gupta, Ram Nath Gupta and Madan Gupta have been convicted for the offence - and 4, namely,
Ram Naresh Gupta, Basdeo Gupta and Madan Gupta have already died, hence the instant - District Mirzapur against accused persons, namely,
Ram Naresh Gupta, Basdeo Gupta, Ram Nath Gupta and Madan
In Judgment Text:
- Sessions Judge, Mirzapur in Sessions Trial No. 7 of 1981 (State v.
Ram Naresh Gupta and others), whereby - accused-appellants
Ram Naresh Gupta, Basdeo Gupta, Ram Nath Gupta and Madan Gupta have been convicted - pendency of the instant Government Appeal, accused- respondent Nos. 1, 2 and 4, namely,
Ram Naresh Gupta - accused persons, namely,
Ram Naresh Gupta, Basdeo Gupta, Ram Nath Gupta and Madan registered as Case Crime
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