In Judgment Text:
- the other accused, namely, Sub-Inspector
Ram Prasad Misra . Raghubir Saran preferred a revision before - the learned Sessions Judge of Banaras against the acquittal of
Ram Prasad Misra , but his revision was jected - to this Court and it has been contended by him that the words imputed to
Ram Prasad Misra were really defamatory -
The charge against
Ram Prasad Misra was as follows :
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