In Judgment Text:
- C.A. No.04 of 2002, Smt.
Ramwati Devi and others Vs. Aftab Ahmad and another, whereby overall compensation - for the claimant-respondents that testimony given by
Ramwati Devi PW-1, wife of the deceased Chandra Pal Sharma -
15. In this case, insofar as testimony of
Ramwati Devi PW-1 as reflected from the award impugned - s Compensation Commissioner and aspect and magnitude of testimony of
Ramwati Devi PW-1 that was forthcoming
J
J
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