AND OR INDIVIDUAL WORDS EXACT PHRASE PROXIMITY SEARCH ~ SORT 1 HIDE FILTERS SHOW FILTERS HIDE AIR LAW LINE SHOW AIR LAW LINE
JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Supreme Court Of India Hon'ble Judge(s): S. K. Das, J. L. Kapur, K. Subba Rao, M. Hidayatullah, N. Rajagopala Ayyangar , JJJ Full Judgment View Instance In Judgment Text: Rani Sonabati Kumari the respondent, who was the proprietres of the Ghatwali Estate of Handwa situated 2. Judgment Patna High Court Hon'ble Judge(s): Ramaswami , C.J. AND Raj Kishore Prasad , J Full Judgment View Instance In Judgment Text: RAMASWAMI, C. J. :-The plaintiff, Rani Sonabati Kumari, is the Ghatwal of the Handwa estate 3. Judgment Patna High Court Hon'ble Judge(s): Ahmad, Sahai , JJ Full Judgment View Instance In Judgment Text: plaintiff Rani Sonabati Kumari against the sole defendant State of Bihar for a declara tion that the Bihar Previous Page Go of 1 Next
1. Judgment Supreme Court Of India Hon'ble Judge(s): S. K. Das, J. L. Kapur, K. Subba Rao, M. Hidayatullah, N. Rajagopala Ayyangar , JJJ