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Ravi Inder Singh (Parties) P

1. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. C. Mital , J

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In Judgment Text:

  1. and 81 of the Representation of the People Act, 1951, for setting aside the election of Shri Ravi Inder
  2. Singh (respondent) to the Punjab Vidhan Sabha from the Morinda Constituency No. 68.



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