AND OR INDIVIDUAL WORDS EXACT PHRASE PROXIMITY SEARCH ~ SORT 0 HIDE FILTERS SHOW FILTERS HIDE AIR LAW LINE SHOW AIR LAW LINE
JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Supreme Court Of India Hon'ble Judge(s): Engalaguppe Seetharamiah Venkataramiah, B. C. Ray , JJ Full Judgment View Instance In Judgment Text: and the Hospital would pay up all the arrears demanded by the Regional Provident Fund Commissioner, Chandigarh 2. Judgment  Punjab And Haryana High Court Hon'ble Judge(s): R. N. Mittal , J Full Judgment Previous Page Go of Next
1. Judgment  Supreme Court Of India Hon'ble Judge(s): Engalaguppe Seetharamiah Venkataramiah, B. C. Ray , JJ