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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Punjab And Haryana High Court Hon'ble Judge(s): Rakesh Kumar Jain, Suvir Sehgal , JJ Full Judgment View Instance In Judgment Text: Punjab and Haryana High Court and Another". are being extracted from CWP-28691-2019 titled as "Harvinder Singh Johal Vs. Registrar General, Hon'ble Previous Page Go of Next
1. Judgment  Punjab And Haryana High Court Hon'ble Judge(s): Rakesh Kumar Jain, Suvir Sehgal , JJ