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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Supreme Court Of India Hon'ble Judge(s): K. S. Radhakrishnan, Dipak Misra , JJ Full Judgment View Instance In Judgment Text: which the present appeal has been filed by the Registrar General, Calcutta High Court. Previous Page Go of 1 Next