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Reshma Parveen (Parties) P

1. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): K. Natarajan , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Saumitra Dayal Singh , J

View Instance

In Judgment Text:

  1. Suit No. 744 of 2016 (Reshma Parveen Vs. Shah Mohd.), under Section 125 Cr.P.C., pending before

3. Judgment 
Chhattisgarh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Arvind Singh Chandel , J




 J
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